Anoop Kumar Singh vs D.I.O.S., Azamgarh And Others
2014 Latest Caselaw 5156 ALL

Citation : 2014 Latest Caselaw 5156 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Anoop Kumar Singh vs D.I.O.S., Azamgarh And Others on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 52331 of 2006
 

 
Petitioner :- Anoop Kumar Singh
 
Respondent :- D.I.O.S., Azamgarh And Others
 
Counsel for Petitioner :- Arvind Upadhyaya,B.R.Singh,Indra Raj Singh
 
Counsel for Respondent :- C.S.C.,O.P. Rai,R.P. Dubey
 

 
Hon'ble Mahesh Chandra Tripathi,J.

This court by order dated 25.1.2007 had granted two weeks' and no more time to the learned standing counsel to file counter affidavit.

Counsel for the petitioner submits that till today no counter affidavit has been filed.

Standing counsel prays for further time to file counter affidavit. Two weeks further time is granted to him to file counter affidavit.

In view of above, the interim order already granted by this Court shall continue to operate till further orders of this Court.

Order Date :- 27.8.2014

SKS

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