Kailash And 3 Ors. vs State Of U.P.
2014 Latest Caselaw 5153 ALL

Citation : 2014 Latest Caselaw 5153 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Kailash And 3 Ors. vs State Of U.P. on 27 August, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 34112 of 2014
 

 
Applicant :- Kailash And 3 Ors.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prashant Saxena
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Heard.

Judgement reserved.

Order Date :- 27.8.2014

Ajay

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