Smt. Rekha Mishra And Anr. vs Shiv Prasad Srivastava And 2 ...
2014 Latest Caselaw 5144 ALL

Citation : 2014 Latest Caselaw 5144 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Smt. Rekha Mishra And Anr. vs Shiv Prasad Srivastava And 2 ... on 27 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 447 of 2014
 

 
Appellant :- Smt. Rekha Mishra And Anr.
 
Respondent :- Shiv Prasad Srivastava And 2 Others
 
Counsel for Appellant :- Sandeep Kumar Srivastava,Pranab Kr. Ganguly
 
Counsel for Respondent :- Anil Kr. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Heard Sri P.K. Ganguly, learned counsel for the appellant, and Sri M.D. Singh Shekhar, learned Senior Advocate, appearing on behalf of the respondents.

Judgment is reserved.

Order Date :- 27.8.2014

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