Raj Kumar Saraswat vs State Of U.P.
2014 Latest Caselaw 5142 ALL

Citation : 2014 Latest Caselaw 5142 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Raj Kumar Saraswat vs State Of U.P. on 27 August, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 3900 of 2011
 

 
Appellant :- Raj Kumar Saraswat
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Akhilesh Srivastava
 
Counsel for Respondent :- Govt. Advocate,Amit Daga
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List peremptorily in the next cause list. Office shall also send the file of criminal appeal No.4372 of 2011.

Order Date :- 27.8.2014

Rkb

Download the LatestLaws.com Mobile App