Suraj Prakash Yadav vs State Of U.P. & Others
2014 Latest Caselaw 5139 ALL

Citation : 2014 Latest Caselaw 5139 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Suraj Prakash Yadav vs State Of U.P. & Others on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 59781 of 2008
 

 
Petitioner :- Suraj Prakash Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Swarn Kr. Srivastava,Hardev Singh,Ram Avtar Singh Yadav
 
Counsel for Respondent :- C.S.C.,P.S.Baghel,Pushpendra Singh,Ravi Prakash Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri Indrajeet Singh Yadav, learned counsel for the Commission informs that he has already filed supplementary counter affidavit on 4.7.2014. The same is not on record. Office is directed to trace it out and place on record.

Learned counsel for the petitioner files supplementary rejoinder affidavit. The same is taken on record.

List in the next cause list showing the name of Sri Indrajeet Singh Yadav as counsel for the respondent.

Order Date :- 27.8.2014

SKS

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