Dharmendra Kumar vs Smt. Mamta Devi
2014 Latest Caselaw 5138 ALL

Citation : 2014 Latest Caselaw 5138 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Dharmendra Kumar vs Smt. Mamta Devi on 27 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 446 of 2014
 

 
Appellant :- Dharmendra Kumar
 
Respondent :- Smt. Mamta Devi
 
Counsel for Appellant :- Jeevan Prakash Sharma
 
Counsel for Respondent :- Arbind Kumar Soni,S.K. Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties are present along with their counsel. Both have requested that the matter may be fixed in the next cause list to explore the possibility of the compromise.

List on 3.9.2014. On that day, both the parties shall appear in person.

Order Date :- 27.8.2014

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