M/S Raj Rice Mill Thru Proprietor, ... vs State Of U.P. Thru Secretary And 3 ...
2014 Latest Caselaw 5136 ALL

Citation : 2014 Latest Caselaw 5136 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

M/S Raj Rice Mill Thru Proprietor, ... vs State Of U.P. Thru Secretary And 3 ... on 27 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 118 of 2004
 

 
Petitioner :- M/S Raj Rice Mill Thru Proprietor, Pratapgarh And Anr
 
Respondent :- State Of U.P. Thru Secretary And 3 Ors
 
Counsel for Petitioner :- B.R Singh
 
Counsel for Respondent :- C.S.C.,A.K. Bajpai
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Sri A.K. Bajapi, learned counsel for respondent No. 4.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 27.8.2014

RPD

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