Smt. Krishna Devi & 4 Others vs Pappu @ Ramesh Chand Bhardwaj
2014 Latest Caselaw 5134 ALL

Citation : 2014 Latest Caselaw 5134 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Smt. Krishna Devi & 4 Others vs Pappu @ Ramesh Chand Bhardwaj on 27 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 45308 of 2014
 

 
Petitioner :- Smt. Krishna Devi & 4 Others
 
Respondent :- Pappu @ Ramesh Chand Bhardwaj
 
Counsel for Petitioner :- P.C. Jain
 
Counsel for Respondent :- R.B. Singh
 

 
Hon'ble Abhinava Upadhya,J.

Sri R.B.Singh, learned counsel has put in appearance on behalf of the sole respondent. He prays for and is allowed one month time to file counter affidavit.

List this case after the expiry of the aforesaid period.

Till the next date of listing, the parties to the suit shall maintain status quo with respect to the suit property.

Order Date :- 27.8.2014

SKM

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