State Of U.P. Thru Principal ... vs State Public Service Tribunal And ...
2014 Latest Caselaw 5133 ALL

Citation : 2014 Latest Caselaw 5133 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

State Of U.P. Thru Principal ... vs State Public Service Tribunal And ... on 27 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45261 of 2014
 

 
Petitioner :- State Of U.P. Thru Principal Secr., P.W.D.
 
Respondent :- State Public Service Tribunal And Another
 
Counsel for Petitioner :- V.K. Chandel
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Heard Sri V.K. Chandel, learned Standing Counsel.

Put up tomorrow for orders.

Order Date :- 27.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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