Sonu Singh vs State Of U.P.
2014 Latest Caselaw 5130 ALL

Citation : 2014 Latest Caselaw 5130 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Sonu Singh vs State Of U.P. on 27 August, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 8097 of 2010
 

 
Appellant :- Sonu Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ronak Chaturvedi,B.D.Sharma,D.V. Singh,J.P. Mishra,Neeraj Singh,Shivaji Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Counsel for the appellant filed supplementary which is taken on record.

The report of Juvenile Justice Board was called by this Court vide order dated 2.5.2014, but the same is awaited.

Office to send a reminder to call for the report in compliance of the said order within six weeks.

List this case on 14.10.2014.

Order Date :- 27.8.2014

Rkb

Download the LatestLaws.com Mobile App