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Surjeet Singh vs State Of U.P. And Another
2014 Latest Caselaw 5127 ALL

Citation : 2014 Latest Caselaw 5127 ALL
Judgement Date : 27 August, 2014

Allahabad High Court
Surjeet Singh vs State Of U.P. And Another on 27 August, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 
Civil Misc. Correction Application No. 280598 of 2014
 
IN
 

 
Case :- WRIT - A No. - 48739 of 2007
 

 
Petitioner :- Surjeet Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Jai Narain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

The correction application is allowed.

In first line of the last pargraph of order dated 2.8.2014 in place of "Superintendent of Police, Chandauli",  the "Superintendent of Police, Mainpuri" be read. 

Necessary correction has been made in the order. Office to correct the same in certified copy, if already issued. 

Order Date :- 27.8.2014

SKS

 

 

 
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