Citation : 2014 Latest Caselaw 5126 ALL
Judgement Date : 27 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 44340 of 2014 Petitioner :- Shri Umesh Kumar Dewan Respondent :- M/S S.J.P. Global Thru' Director Shree Ram Agarwal & 7 Ors. Counsel for Petitioner :- Rahul Sahai Counsel for Respondent :- M.K. Nigam Hon'ble Abhinava Upadhya,J.
As prayed, put up on Friday, i.e., 29.8.2014 as fresh.
Order Date :- 27.8.2014
SKM
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