Deepak Chaurasiya And Another vs State Of U.P.
2014 Latest Caselaw 5125 ALL

Citation : 2014 Latest Caselaw 5125 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Deepak Chaurasiya And Another vs State Of U.P. on 27 August, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 7690 of 2010
 

 
Appellant :- Deepak Chaurasiya And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K.Dubey,Dharam Pal Singh,S.K. Dixit,S.Niranjan,Sunita Chauhan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list to enable the learned counsel for the appellants to inform the court whether any appeal is pending against Deepak Chaurasiya and Thunni Pandit for the murder of Shyam Chaurasiya.

Order Date :- 27.8.2014

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