Jagan Nath Prasad Patel vs State Of U.P. And Others
2014 Latest Caselaw 5124 ALL

Citation : 2014 Latest Caselaw 5124 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Jagan Nath Prasad Patel vs State Of U.P. And Others on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 66422 of 2008
 

 
Petitioner :- Jagan Nath Prasad Patel
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Prabhakar Chandel,A.K. Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Addl. C.S.C. informs to the court that the counter affidavit is under preparation and states that the said counter affidavit would be served to the counsel for the petitioner within three days' time.

Counsel for the petitioner prays for and is granted ten days' time to file rejoinder affidavit.

List after two weeks.

Order Date :- 27.8.2014

SKS

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