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Sri Hazi Abdul Samad vs State Of U.P. Thru D.M. And 5 Others
2014 Latest Caselaw 5098 ALL

Citation : 2014 Latest Caselaw 5098 ALL
Judgement Date : 26 August, 2014

Allahabad High Court
Sri Hazi Abdul Samad vs State Of U.P. Thru D.M. And 5 Others on 26 August, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 38423 of 2013
 

 
Petitioner :- Sri Hazi Abdul Samad
 
Respondent :- State Of U.P. Thru D.M. And 5 Others
 
Counsel for Petitioner :- Sanjay Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up with previous papers day after tomorrow.

Order Date :- 26.8.2014

SKS

 

 

 
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