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Raju @ Badrul @ Riyazul Khan & ... vs State Of U.P. Thru. Secy. Deptt. Of ...
2014 Latest Caselaw 5067 ALL

Citation : 2014 Latest Caselaw 5067 ALL
Judgement Date : 26 August, 2014

Allahabad High Court
Raju @ Badrul @ Riyazul Khan & ... vs State Of U.P. Thru. Secy. Deptt. Of ... on 26 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 79894 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 5441 of 2014
 

 
Petitioner :- Raju @ Badrul @ Riyazul Khan & Another
 
Respondent :- State Of U.P. Thru. Secy. Deptt. Of Home & Others
 
Counsel for Petitioner :- Chandra Shekhar S.Yadav,Mohd. Alam
 
Counsel for Respondent :- Govt. Advocate,Saurabh Kumar Srivastava
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicants and learned A.G.A.

This application has been filed with a prayer to modify the order dated 5.8.2014.

From the perusal of the order dated 5.8.2014 it appears that it does not require any modification, such prayer is refused.

Accordingly this application is dismissed.

Order Date :- 26.8.2014

RPD

 

 

 
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