Commissioner Income Tax vs M/S Micromatic Grinding ...
2014 Latest Caselaw 5035 ALL

Citation : 2014 Latest Caselaw 5035 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Commissioner Income Tax vs M/S Micromatic Grinding ... on 26 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 100 of 2003
 

 
Appellant :- Commissioner Income Tax
 
Respondent :- M/S Micromatic Grinding Technologies
 
Counsel for Appellant :- S.Chopra,B. Agarwal
 
Counsel for Respondent :- P.K. Jain,Dhruva Agarwal',Nikhil Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of Sri Dhananjai Awasthi, learned counsel for the department.

Order Date :- 26.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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