Citation : 2014 Latest Caselaw 4829 ALL
Judgement Date : 22 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 7845 of 2014 Petitioner :- Ram Suresh And Ors. Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors. Counsel for Petitioner :- B.R Singh Counsel for Respondent :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
Heard learned counsel for the petitioners and learned A.G.A.
This petition has been filed by the petitioners Ram Suresh And Ors. with a prayer that a suitable direction may be issued to the authority concerned to act upon the applications dated 11.8.2014 and 13.8.2014 which have been annexed as annexures 23 and 24.
From the perusal of the records, it is directed that in case the petitioners are having any grievance, the same may be raised by adopting the proper forum as of lodging the FIR or moving the compliant before the court concerned. Such prayer is refused.
With this observation this petition is finally disposed of.
Order Date :- 22.8.2014/RPD
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!