Niyaz Mohammad vs State Of U.P.
2014 Latest Caselaw 4802 ALL

Citation : 2014 Latest Caselaw 4802 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Niyaz Mohammad vs State Of U.P. on 22 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26913 of 2014
 

 
Applicant :- Niyaz Mohammad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Raj Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ram Raj Pandey, learned counsel for the applicant, Sri V.P. Yadav, learned A.G.A. for the State and perused the record.

Looking to the period of detention and also the nature of allegations made against the applicant, list after four weeks before the appropriate Bench.

Order Date :- 22.8.2014

Ajay

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