Noni Ram vs Dharm Pal And Another
2014 Latest Caselaw 4745 ALL

Citation : 2014 Latest Caselaw 4745 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Noni Ram vs Dharm Pal And Another on 21 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 708 of 2012
 

 
Appellant :- Noni Ram
 
Respondent :- Dharm Pal And Another
 
Counsel for Appellant :- Bhaskar Bhadra
 
Counsel for Respondent :- Pramod Kumar Sharma,V.P. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The case is passed over on the illness-slip of Sri V.P. Singh, Advocate.

Order Date :- 21.8.2014

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