Citation : 2014 Latest Caselaw 4719 ALL
Judgement Date : 21 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 43703 of 2014 Petitioner :- Smt. Kainat Begeum Respondent :- Gulam Afsar Counsel for Petitioner :- Aijaz Ahmad Khan Hon'ble Abhinava Upadhya,J.
As prayed, put up on Monday, i.e., 25.8.2014 as fresh.
Order Date :- 21.8.2014
SKM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!