M/S India Exporter Thru' Partner ... vs U.P.S.I.D.C. Thru' M.D. & 2 Others
2014 Latest Caselaw 4712 ALL

Citation : 2014 Latest Caselaw 4712 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

M/S India Exporter Thru' Partner ... vs U.P.S.I.D.C. Thru' M.D. & 2 Others on 21 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 43679 of 2014
 

 
Petitioner :- M/S India Exporter Thru' Partner S.K. Kardam & Another
 
Respondent :- U.P.S.I.D.C. Thru' M.D. & 2 Others
 
Counsel for Petitioner :- Sujeet Kumar
 
Counsel for Respondent :- Chhaya Gupta
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Sri A.K. Narayan, learned counsel for the UPSIDC prays that the matter be taken up tomorrow.

Let a copy of the writ petition be served on the learned counsel.

Put up tomorrow as fresh.

Order Date :- 21.8.2014

Ajay

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