M/S New Batra Timber Mart Thru ... vs State Of U.P. Thru Secretary ...
2014 Latest Caselaw 4699 ALL

Citation : 2014 Latest Caselaw 4699 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

M/S New Batra Timber Mart Thru ... vs State Of U.P. Thru Secretary ... on 21 August, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 6148 of 2004
 

 
Petitioner :- M/S New Batra Timber Mart Thru Proprietor Joginder Kaur Batr
 
Respondent :- State Of U.P. Thru Secretary Deptt. Of Forest And 2 Ors
 
Counsel for Petitioner :- Mansoor Ahmad
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this petition. The writ petition is quite old and pertains to the year 2004. However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 21.8.2014

Muk

Download the LatestLaws.com Mobile App