Chhotey Lal vs Union Of India & Others
2014 Latest Caselaw 4692 ALL

Citation : 2014 Latest Caselaw 4692 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Chhotey Lal vs Union Of India & Others on 21 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 23 of 2008
 

 
Applicant :- Chhotey Lal
 
Opposite Party :- Union Of India & Others
 
Counsel for Applicant :- Bala Krishna Narayana,Gyanendra P. Srivastava
 
Counsel for Opposite Party :- Govind Saran
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed by Sri Govind Saran, learned counsel for the respondent, put up on Monday.

Order Date :- 21.8.2014

Mukesh

Download the LatestLaws.com Mobile App