Sanjay Singh vs Union Of India And 4 Others
2014 Latest Caselaw 4654 ALL

Citation : 2014 Latest Caselaw 4654 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Sanjay Singh vs Union Of India And 4 Others on 20 August, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 11907 of 2014
 

 
Petitioner :- Sanjay Singh
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Balram Mishra,Chandra Kesh Mishra,Daya Shankar Mishra,R.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate,A.S.G.I.2014/8976,Nitin Gupta
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

The petitioner has not filed the affidavit as directed under the order dated 4.8.2014. Further time is prayed for.

Let the matter be listed on 8.9.2014.

Order Date :- 20.8.2014

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