In The Matter Of Late Shive Prakash ... vs Ramakant Tiwari
2014 Latest Caselaw 4642 ALL

Citation : 2014 Latest Caselaw 4642 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

In The Matter Of Late Shive Prakash ... vs Ramakant Tiwari on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TESTAMENTARY CASES No. - 9 of 2014
 

 
Petitioner :- In The Matter Of Late Shive Prakash Gupta @ Shive Prakash
 
Counsel for Petitioner :- R.S. Pandey,Rajshree Malviya
 
Counsel for Respondent :- Ramakant Tiwari
 

 
Hon'ble Surya Prakash Kesarwani,J.

Learned counsel for the applicant states that a counter affidavit has been served today on him. He prays for and is granted three weeks' time to file rejoinder affidavit.

List after expiry of three weeks.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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