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M/S A.K. Pande Thru' Proprietor ... vs Union Of India & Others
2014 Latest Caselaw 4626 ALL

Citation : 2014 Latest Caselaw 4626 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
M/S A.K. Pande Thru' Proprietor ... vs Union Of India & Others on 20 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 78 of 2010
 

 
Applicant :- M/S A.K. Pande Thru' Proprietor 134 Nehru Park Colony
 
Opposite Party :- Union Of India & Others
 
Counsel for Applicant :- Krishna Mohan
 
Counsel for Opposite Party :- Govind Saran
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Krishna Mohan, learned counsel for the applicant  and Sri Govind Saran, learned counsel for the respondent.

Put up tomorrow for further hearing.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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