M/S Khattar & Co. P.Ltd. vs The Commissioner Trade Tax, U.P. ...
2014 Latest Caselaw 4618 ALL

Citation : 2014 Latest Caselaw 4618 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

M/S Khattar & Co. P.Ltd. vs The Commissioner Trade Tax, U.P. ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 780 of 2001
 

 
Petitioner :- M/S Khattar & Co. P.Ltd.
 
Respondent :- The Commissioner Trade Tax, U.P. Lko. And Others
 
Counsel for Petitioner :- Krishna Agarwal,Pawan Shree Agarwal,Rishi Raj Kapoor
 
Counsel for Respondent :- C.S.C.,B. Agrawal,P.Padia,Piyush Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of Sri Piyush Agrawal, learned counsel for the respondent.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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