Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rishi Pal And 3 Ors. vs The State Of U.P.
2014 Latest Caselaw 4549 ALL

Citation : 2014 Latest Caselaw 4549 ALL
Judgement Date : 19 August, 2014

Allahabad High Court
Rishi Pal And 3 Ors. vs The State Of U.P. on 19 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL APPEAL No. - 672 of 2007
 

 
Appellant :- Rishi Pal And 3 Ors.
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Rishad Murtaza,Alok Singh,Md. Altaf Mansoor,V K Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Sri V.K. Mishra, learned counsel for the appellants is not present.

List in the next cause list.

Order Date :- 19.8.2014

RPD

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter