Citation : 2014 Latest Caselaw 4544 ALL
Judgement Date : 19 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 6304 of 2003 Petitioner :- M/S Bundel Khand Motors Thru Proprietor R.K. Agarwal Respondent :- Indian Oil Corporation Ltd. And Anr Counsel for Petitioner :- P.K. Khare Counsel for Respondent :- Anil Kumar,C.S.C. Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
Heard.
This petition is listed in the category of old case/ cases classified as likely to be infructuous. This writ petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly this petition is disposed of.
Order Date :- 19.8.2014
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