Sultan Singh & 3 Others vs State Of U.P. & 5 Others
2014 Latest Caselaw 4513 ALL

Citation : 2014 Latest Caselaw 4513 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Sultan Singh & 3 Others vs State Of U.P. & 5 Others on 19 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 42176 of 2014
 

 
Petitioner :- Sultan Singh & 3 Others
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Ms. Sufia Saba,Abdul Majeed
 
Counsel for Respondent :- C.S.C.,Satish Mandhyan
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

The petitioners' counsel may serve a copy of the rejoinder affidavit on Sri Satish Mandhyan, learned counsel for the respondent no.5 today itself.

Put up tomorrow.

Order Date :- 19.8.2014

Ajay

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