Smt. Kushla Devi vs Addl. Collector (Admn.)/ D.D.C. ...
2014 Latest Caselaw 4469 ALL

Citation : 2014 Latest Caselaw 4469 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Smt. Kushla Devi vs Addl. Collector (Admn.)/ D.D.C. ... on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 41839 of 2014
 

 
Petitioner :- Smt. Kushla Devi
 
Respondent :- Addl. Collector (Admn.)/ D.D.C. And 3 Ors.
 
Counsel for Petitioner :- B.S. Pandey,J.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 19.8.2014 as unlisted.

Order Date :- 14.8.2014

SKS

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