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Dr. Parmeshwar Dutt Shukla vs D.D.C. And 5 Ors.
2014 Latest Caselaw 4418 ALL

Citation : 2014 Latest Caselaw 4418 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
Dr. Parmeshwar Dutt Shukla vs D.D.C. And 5 Ors. on 14 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36836 of 2014
 

 
Petitioner :- Dr. Parmeshwar Dutt Shukla
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Jitendra Prasad
 
Counsel for Respondent :- C.S.C.,Yogesh Kumar Saxena
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh case on 27.8.2014.

Order Date :- 14.8.2014

SKS

 

 

 
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