Naresh Kumar Kaushik vs C.B.I., Spe, Dehradun
2014 Latest Caselaw 4412 ALL

Citation : 2014 Latest Caselaw 4412 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Naresh Kumar Kaushik vs C.B.I., Spe, Dehradun on 14 August, 2014

Bench: Surendra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 31768 of 2014
 

 
Applicant :- Naresh Kumar Kaushik
 
Opposite Party :- C.B.I., Spe, Dehradun
 
Counsel for Applicant :- Anoop Trivedi
 
Counsel for Opposite Party :- Anurag Khanna
 

 
Hon'ble Surendra Singh,J.

As prayed by the learned counsel for the applicant, put up this case on 19.8.2014, as unlisted..

Order Date :- 14.8.2014

Mt/

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