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Pramod Kumar vs Executive Engineer, U.P. State ...
2014 Latest Caselaw 4374 ALL

Citation : 2014 Latest Caselaw 4374 ALL
Judgement Date : 13 August, 2014

Allahabad High Court
Pramod Kumar vs Executive Engineer, U.P. State ... on 13 August, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 438 of 2014
 

 
Appellant :- Pramod Kumar
 
Respondent :- Executive Engineer, U.P. State Electricity And Another
 
Counsel for Appellant :- V.C. Dixit
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Admit.

Issue notice.

Order Date :- 13.8.2014

OP

 

 

 
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