Mukaddash vs D.D.C. And 7 Ors.
2014 Latest Caselaw 4261 ALL

Citation : 2014 Latest Caselaw 4261 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Mukaddash vs D.D.C. And 7 Ors. on 11 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 6737 of 2014
 

 
Petitioner :- Mukaddash
 
Respondent :- D.D.C. And 7 Ors.
 
Counsel for Petitioner :- Manish Dev,Kripa Shanker Yadav
 
Counsel for Respondent :- C.S.C.,S.K.A. Rizvi
 

 
Hon'ble Anjani Kumar Mishra,J.

Steps have been taken. Office to proceed.

Order Date :- 11.8.2014

SKS

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