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Dr. R.N. Singh vs Banaras Hindu University ...
2014 Latest Caselaw 4226 ALL

Citation : 2014 Latest Caselaw 4226 ALL
Judgement Date : 8 August, 2014

Allahabad High Court
Dr. R.N. Singh vs Banaras Hindu University ... on 8 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 24594 of 2012
 

 
Petitioner :- Dr. R.N. Singh
 
Respondent :- Banaras Hindu University Varanasi Thru. Registrar And Ors.
 
Counsel for Petitioner :- Ashok Mehta,Vijay Shankar
 
Counsel for Respondent :- K.S. Chauhan,Ajit Kr. Singh,V.J.Chauhan,V.K.Singh,Vikram D. Chauhan
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

On account of illness of Vikram D Chauhan, learned counsel for the respondents, list this petition in the next cause list.

Order Date :- 8.8.2014

M.A.A.

(Dinesh Maheshwari,J.)    ( S. K. Singh, J.)

 

 

 
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