Citation : 2014 Latest Caselaw 4195 ALL
Judgement Date : 8 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 34266 of 2014 Petitioner :- Charanjeet Kaur And Another Respondent :- Deputy Director Of Consolidation Rampur And 2 Others Counsel for Petitioner :- Smt.Archana Singh Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Learned standing counsel has filed counter affidavit on behalf of State-Respondents in court today. The same is taken on record.
Learned counsel for the petitioner prays and is granted a week's time to file rejoinder affidavit.
List in the month of November, 2014.
Order Date :- 8.8.2014
SKS
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