Abhimanyu Singh And Others vs State Of U.P. And Others
2014 Latest Caselaw 4145 ALL

Citation : 2014 Latest Caselaw 4145 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Abhimanyu Singh And Others vs State Of U.P. And Others on 7 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 33797 of 2012
 

 
Petitioner :- Abhimanyu Singh And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Manu Khare,A.B. Sinha,Manu Khare,P.N.Saxena,Sushil Kr.Mathur,Vrindavan Mishra
 
Counsel for Respondent :- C.S.C.,D.D. Chauhan,Shivam Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on Monday i.e. 11.8.2014 in the additional cause list

Order Date :- 7.8.2014

SKS

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