Commissioner Of Income ... vs M/S Prisma Electronices
2014 Latest Caselaw 4050 ALL

Citation : 2014 Latest Caselaw 4050 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

Commissioner Of Income ... vs M/S Prisma Electronices on 5 August, 2014

Bench: Tarun Agarwala, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?RESERVED
 
Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 13 of 2011
 

 
Appellant :- Commissioner Of Income Tax,Ghaziabad
 
Respondent :- M/S Prisma Electronices
 
Counsel for Appellant :- Sc/Dhananjay Awasthi
 
Counsel for Respondent :- N.B. Nigam,R.S. Agarwal,Vinay Khare
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dinesh Gupta,J.

Dismissed.

For orders, see order of date passed in ITA No.283 of 2010.

Order Date :- 5.8.2014

Bhaskar

(Dinesh Gupta, J.) (Tarun Agarwala, J.)

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