Citation : 2014 Latest Caselaw 4018 ALL
Judgement Date : 5 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 40133 of 2014 Petitioner :- Saurabh Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Manish Singh,M.D. Singh "Shekhar",R.D. Tiwari Counsel for Respondent :- C.S.C.,Nisheeth Yadav Hon'ble Sheo Kumar Singh,J.
Hon'ble Dinesh Maheshwari,J.
Put up this matter on 7th August, 2014, as fresh, before another Bench, after obtaining nomination from Hon'ble the Chief Justice, showing the name of Sri M.N. Singh, as counsel for respondents.
Order Date :- 5.8.2014
M.A.A.
(Dinesh Maheshwari, J.) ( S.K. Singh, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!