Sumer Singh vs State Of U.P. And 2 Others
2014 Latest Caselaw 3924 ALL

Citation : 2014 Latest Caselaw 3924 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Sumer Singh vs State Of U.P. And 2 Others on 1 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 31562 of 2014
 

 
Petitioner :- Sumer Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- V.K. Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Sri Pawan Tiwari, learned counsel for the petitioner submits that he may be permitted to argue the case tomorrow.

Put up tomorrow.

Order Date :- 1.8.2014

Ajay

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