Virendra Nath Singh vs D.D.C. And 8 Ors.
2014 Latest Caselaw 996 ALL

Citation : 2014 Latest Caselaw 996 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Virendra Nath Singh vs D.D.C. And 8 Ors. on 17 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - B No. - 18325 of 2014
 

 
Petitioner :- Virendra Nath Singh
 
Respondent :- D.D.C. And 8 Ors.
 
Counsel for Petitioner :- P.N. Singh,D.K. Tiwari
 
Counsel for Respondent :- C.S.C.,S.K. Singh
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 22nd April, 2014.

Order Date :- 17.4.2014

samz

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