Ram Swarup & Others vs D.D.C. & Others
2014 Latest Caselaw 895 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 19982 of 1999
 

 
Petitioner :- Ram Swarup & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- R.S. Maurya,O.P. Misra,Rakesh Kumar Singh,V.K.S.Chaudhary
 
Counsel for Respondent :- C.S.C.,H.O.K. Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Substitution Application No.125906 of 2009

Issue notice.

Order Date :- 15.4.2014

Priyanka

.

Case :- WRIT - B No. - 19982 of 1999

Petitioner :- Ram Swarup & Others

Respondent :- D.D.C. & Others

Counsel for Petitioner :- R.S. Maurya,O.P. Misra,Rakesh Kumar Singh,V.K.S.Chaudhary

Counsel for Respondent :- C.S.C.,H.O.K. Srivastava

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Delay Condonation Application No.125459 of 2009

Issue notice to the proposed heirs.

Order Date :- 15.4.2014

Priyanka

.

.

.

.

Case :- WRIT - B No. - 19982 of 1999

Petitioner :- Ram Swarup & Others

Respondent :- D.D.C. & Others

Counsel for Petitioner :- R.S. Maurya,O.P. Misra,Rakesh Kumar Singh,V.K.S.Chaudhary

Counsel for Respondent :- C.S.C.,H.O.K. Srivastava

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Substitution Application No.125462 of 2009

Issue notice to the proposed heirs.

Order Date :- 15.4.2014

Priyanka

.

Case :- WRIT - B No. - 19982 of 1999

Petitioner :- Ram Swarup & Others

Respondent :- D.D.C. & Others

Counsel for Petitioner :- R.S. Maurya,O.P. Misra,Rakesh Kumar Singh,V.K.S.Chaudhary

Counsel for Respondent :- C.S.C.,H.O.K. Srivastava

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Delay Condonation Application No.125466 of 2009

Issue notice to the proposed heirs.

Order Date :- 15.4.2014

Priyanka

.

.

.

.

Case :- WRIT - B No. - 19982 of 1999

Petitioner :- Ram Swarup & Others

Respondent :- D.D.C. & Others

Counsel for Petitioner :- R.S. Maurya,O.P. Misra,Rakesh Kumar Singh,V.K.S.Chaudhary

Counsel for Respondent :- C.S.C.,H.O.K. Srivastava

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Substitution Application No.125472 of 2009

Issue notice to the proposed heirs.

Order Date :- 15.4.2014

Priyanka