Arjun And 3 Others vs D.M./ Collector G.B. Nagar And 3 ...
2014 Latest Caselaw 819 ALL

Citation : 2014 Latest Caselaw 819 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Arjun And 3 Others vs D.M./ Collector G.B. Nagar And 3 ... on 10 April, 2014

Bench: Dhananjaya Yeshwant Chandrachud, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 19073 of 2014
 

 
Petitioner :- Arjun And 3 Others
 
Respondent :- D.M./ Collector G.B. Nagar And 3 Others
 
Counsel for Petitioner :- Saurabh Sachan,A.K. Sachan
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Dr. Dhananjaya Yeshwant Chandrachud,Chief Justice
 
Hon'ble Dilip Gupta,J.

We direct the respondents to file their counter affidavits within a period of four weeks.

List thereafter.

Order Date :- 10.4.2014 (Dr.D.Y.Chandrachud,C.J.)

(Dilip Gupta,J.)

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