Dharam Dev Yadav 716(S/S)2014 vs M/S Scooter India Ltd.Sarojini ...
2014 Latest Caselaw 664 ALL

Citation : 2014 Latest Caselaw 664 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Dharam Dev Yadav 716(S/S)2014 vs M/S Scooter India Ltd.Sarojini ... on 7 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 368 of 2014
 

 
Petitioner :- Dharam Dev Yadav 716(S/S)2014
 
Respondent :- M/S Scooter India Ltd.Sarojini Nagar Lko.Throu.Its Executive
 
Counsel for Petitioner :- Jyotinjay Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It being a review petition, be listed before appropriate Bench.

Order Date :- 7.4.2014

Vijay

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