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Constable 1369 C.P. Satendra ... vs State Of U.P.And 2 Others
2014 Latest Caselaw 553 ALL

Citation : 2014 Latest Caselaw 553 ALL
Judgement Date : 4 April, 2014

Allahabad High Court

Constable 1369 C.P. Satendra ... vs State Of U.P.And 2 Others on 4 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 20063 of 2014
 

 
Petitioner :- Constable 1369 C.P. Satendra Singh
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Mohd.Umar Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Connect this petition with Writ Petition No. 14803 of 2014 (Jata Shankar Tripathi Vs. State of U.P. & others).

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.

List thereafter.

Order Date :- 4.4.2014

SKM

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Constable 1369 C.P. Satendra ... vs State Of U.P.And 2 Others
2014 Latest Caselaw 553 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Constable 1369 C.P. Satendra ... vs State Of U.P.And 2 Others2014 Latest Caselaw 553 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Constable 1369 C.P. Satendra ... vs State Of U.P.And 2 Others
2014 Latest Caselaw 553 ALL