Ram Bilash Agrawal vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 485 ALL

Citation : 2014 Latest Caselaw 485 ALL
Judgement Date : 2 April, 2014

Allahabad High Court

Ram Bilash Agrawal vs State Of U.P. Thru Secy. And Others on 2 April, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 42129 of 2012
 

 
Petitioner :- Ram Bilash Agrawal
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Rakesh Prasad,D.S. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Learned Standing Counsel prays for and is granted one month and no more to file counter affidavit to the supplementary affidavit in the light of the order dated 18.12.2013.

List immediately thereafter.

Order Date :- 2.4.2014

G.S

Download the LatestLaws.com Mobile App