Piyush Kant Pandey vs State Of U.P. And Others
2014 Latest Caselaw 402 ALL

Citation : 2014 Latest Caselaw 402 ALL
Judgement Date : 1 April, 2014

Allahabad High Court

Piyush Kant Pandey vs State Of U.P. And Others on 1 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 8913 of 2006
 

 
Petitioner :- Piyush Kant Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rahul Mishra
 
Counsel for Respondent :- C.S.C.,R.D. Khare,Sandeep Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner states that he has filed amendment application on 26.2.2014, the same is not on record. Office is directed to place the same on record and list this case in week commencing 21.4.2014. Meanwhile, the respondents may file counter affidavit, if so advised.

Order Date :- 1.4.2014

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