Citation : 2014 Latest Caselaw 1346 ALL
Judgement Date : 29 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 697 of 2014 Appellant :- National Insurance Co. Ltd. Respondent :- Mata Prasad And 3 Ors. Counsel for Appellant :- S.B.L. Gour Hon'ble Tarun Agarwala,J.
Hon'ble Akhtar Husain Khan,J.
Issue notice on Section 5 Application to the respondents no. 1 to 4 by registered post acknowledgment due.
Steps to be taken within a week.
List for orders after the expiry of six weeks on the date fixed in the summons, by which time the said respondents may file a counter affidavit.
Order Date :- 29.4.2014
RU
(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)
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